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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(ii) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

(ii)The candidate should have passed the appropriate qualifying examination i.e. B.Tech/B.E/AMIE/ B. Pharmacy/B. Arch/B. Planning/ M.Sc./M.C.A. or equivalent Examination (as specified in the Annexure) on the date of his/her Counseling. The candidate should also have secured a GATE score or a rank at the Common Entrance Test and satisfy other conditions laid down in these Rules: