Section 2 in The Micro, Small and Medium Enterprises Development (Furnishing of Information) Rules, 2016
2. Definitions.
(1)In these rules, unless the context otherwise requires,-(a)"Act" means the Micro, Small and Medium Enterprises Development Act, 2006 (27 of 2006);(b)"information" means any information furnished by an enterprise under rule 3 and includes any data or document in hard copy or soft copy.(2)Words and expressions used in these rules and not defined but defined in the Act shall have the meanings respectively assigned to them in the Act.
