Section 2(1) in The Micro, Small and Medium Enterprises Development (Furnishing of Information) Rules, 2016
(1)In these rules, unless the context otherwise requires,-(a)"Act" means the Micro, Small and Medium Enterprises Development Act, 2006 (27 of 2006);(b)"information" means any information furnished by an enterprise under rule 3 and includes any data or document in hard copy or soft copy.
