Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 26 in Orissa Pani Panchayat Rules, 2003

26. Social Audit of Farmers' Organisation.

(1)At the end of each cropping season there shall be a General Body meeting where the President along with all the Executive Committee members shall render accounts of the utilisation of funds, including the works executed, the estimates and the names of the executing agency etc.
(2)At the same General Body meeting the Executive Committee shall also place the utilisation of water against water budget.