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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(1) in Orissa Pani Panchayat Rules, 2003

(1)At the end of each cropping season there shall be a General Body meeting where the President along with all the Executive Committee members shall render accounts of the utilisation of funds, including the works executed, the estimates and the names of the executing agency etc.