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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(2) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(2)At least one month before the commencement of the practical/ theory examinations whichever is earlier the Principal of the Institutions shall submit a certificate that complete course has been taught to candidates and practical and experiments have actually performed and satisfactorily completed journals, project design work etc., by the student of the institution.