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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(1)(v) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(v)A register indicating all salient feature of the main and subsidiary system of water delivery with Technical details shall be maintained in Form-XI;