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State of Jammu-Kashmir - Section

Section 31 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

31. Transfer of field channel

(1)Any person desiring that a field channel should be transferred from its existing owner to him shall apply in writing to the Assistant Executive Engineer, accompanied with a non-refundable fee of Rs. 1000 /-.
(2)Every such application shall be disposed of and appropriate orders made in accordance with the procedure specified in sections 41 to 47 of the Act.