Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Jammu-Kashmir - Subsection Section 31(2) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 (2)Every such application shall be disposed of and appropriate orders made in accordance with the procedure specified in sections 41 to 47 of the Act.
