Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(b) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(b)a certificate of having completed one year house job in a Homoeopathic hospital.[as an essential part of the course] [Inserted by Notification F.No.12-11/2010-CCH(Part), dated 29.1.2016 (w.e.f. 16.11.1989).]]