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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(2)[ Every candidate seeking admission to Part I of the examination shall submit application to the University with the following documents, namely: -
(a)a certificate from the Principal or Head of the [institution or college (where course is imparted ) about] the completion of the course of studies in the subjects in which the candidate seeks admission to the examination; and
(b)a certificate of having completed one year house job in a Homoeopathic hospital.[as an essential part of the course] [Inserted by Notification F.No.12-11/2010-CCH(Part), dated 29.1.2016 (w.e.f. 16.11.1989).]]
(c)[ a certificate from the Guide (Supervisor) of submission of Synopsis within the time prescribed in these regulations; [Inserted by Notification F.No.12-11/2010-CCH(Part), dated 29.1.2016 (w.e.f. 16.11.1989).]
(d)there shall be minimum of 80% attendance to become eligible for appearing in M.D. (Hom) Part - I examinations.]