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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Jharkhand - Subsection

Section 21(a) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(a)Any private play school may be inspected by the competent authority/official authorised by competent authority/National or State ECCE Council/National or State Commission for Protection of Child Rights, whenever it considers necessary and may communicate the observations to the State Government or competent authority.