Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1) in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

(1)No candidate shall be allowed to appear at the Examination unless the Commission is satisfied that -
(i)the candidate possesses the requisite qualifications under the recruitment rules of the post;
(ii)he has paid the requisite fees along with the application;
(iii)he possesses the requisite physique and age as prescribed under the recruitment rules of the post.