Section 9 in The National Rural Employment Guarantee (Central Council) Rules, 2006
9. Executive Committee
.-(1) The Central Council shall constitute a Committee to be called the Executive Committee to assist it to discharge the duties and perform the functions assigned to it.(2)The Executive Committee constituted under sub-rule (1) shall consist of the following, namely:-(i)Secretary to the Government of India, Department of Rural Development President;(ii)The Financial Advisory, Ministry of Rural Development; representative of the Ministry of Panchayati Raj and two Members who are Secretaries of State Governments nominated by the Chairperson of the Executive CommitteeMembers;(iii)Four non-official Members of the Central Council to be nominated by the Chairperson of the Central CouncilMembers;(3)The Member-Secretary shall be the Member-Secretary of the Executive Committee.
