Section 9(2)(ii) in The National Rural Employment Guarantee (Central Council) Rules, 2006

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Union of India - Subsection

Section 9(2)(ii) in The National Rural Employment Guarantee (Central Council) Rules, 2006

(ii)The Financial Advisory, Ministry of Rural Development; representative of the Ministry of Panchayati Raj and two Members who are Secretaries of State Governments nominated by the Chairperson of the Executive Committee

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Union of India - Subsection

Section 9(2)(ii) in The National Rural Employment Guarantee (Central Council) Rules, 2006