Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] NCT Delhi - Subsection Section 35(2)(a) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 (a)carry out the work of grading of such declared agricultural produce as may be specified by the Vice-Chairman of the Board from time to time; and