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NCT Delhi - Section

Section 35 in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

35. Grading and standardisation of agricultural produce.

(1)The Marketing Committee shall maintain for the use of sellers and buyers a set of samples of standard grades of the declared agricultural produce sold at the market and shall replace the same as may be necessary from time to time. The marketing committee shall also arrange to keep and exhibit samples of different grades of agricultural produce with indications of parity prices based on rates prevailing in terminal and important markets for the information of sellers and buyers.
(2)The marketing committee may-
(a)carry out the work of grading of such declared agricultural produce as may be specified by the Vice-Chairman of the Board from time to time; and
(b)supervise processing of agricultural produce in the market area with a view to preventing adulteration thereof.