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[Cites 0, Cited by 0] [Section 35] [Entire Act]

NCT Delhi - Subsection

Section 35(2) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(2)The marketing committee may-
(a)carry out the work of grading of such declared agricultural produce as may be specified by the Vice-Chairman of the Board from time to time; and
(b)supervise processing of agricultural produce in the market area with a view to preventing adulteration thereof.