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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(1)(d) in The Burdwan University Act, 1981.

(d)[ Faculty Council for Post-Graduate Studies in Medicine] [Clause (d) and words inserted by W.B. Act 12 of 1993.].