Section 22(1) in The Burdwan University Act, 1981.
(1)There shall be the following Councils for Post-Graduate Studies to be known as Faculty Councils: -(a)Faculty Council for Post-Graduate Studies in Arts., Commerce, Law, Fine Arts, and Music;(b)Faculty Council for Post-Graduate Studies in Science; [* * *] [Word omitted and words substituted by W.B. Act 12 of 1993.](c)Faculty Council for Post-Graduate Studies in Engineering [and Technology; and] [Word omitted and words substituted by W.B. Act 12 of 1993.](d)[ Faculty Council for Post-Graduate Studies in Medicine] [Clause (d) and words inserted by W.B. Act 12 of 1993.].
