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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(3) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(3)The carry over of marks under Clauses (i) and (ii) above shall be made in respect of those examinations, only which have been conducted b}' the Board from 1960 onward.