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State of Uttar Pradesh - Section

Section 20 in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

20. Carry over.

(1)In the Scheme of examination for Diploma Courses under annual basis other than one Year Post-Diploma Courses and Secondary Technical Certificate Examination provision for carry over of marks to final year class shall be to the following extent:
(a)In the case of a Three year course 30 per cent of the aggregate of First year and 70 per cent of the aggregate of Second year.
(b)In case of Two years course 50 per cent of First year.
(c)In case of Four years course and Four year Part Time course 30 per cent of the aggregate of First year, 30 per cent of the aggregate of Second year and 70 per cent of the aggregate of Third year.
(2)The 30 per cent or 70 per cent of the aggregate of First or Second Year Annual Examination as the case may be, conducted by the Board be drawn in whole numbers by increasing the fraction, if any, to the next whole number.
(3)The carry over of marks under Clauses (i) and (ii) above shall be made in respect of those examinations, only which have been conducted b}' the Board from 1960 onward.
(4)No carry over of marks shall be allowed to any candidate appearing in a different examination in another branch under Regulation 28.
(5)In the scheme of examination for diploma courses under semester basis, the provision for carry over of marks to First year classes shall be to the following extent
(i)50 per cent of aggregate of I and II's semester.
(ii)100 per cent of the aggregate of III, IV and V semester. Provided that for Diploma Course in Aeronautical Maintenance Engineering the carry over shall be applicable as prescribed by the Board, from time to time, as per requirement of DGCA