Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of West Bengal - Subsection Section 30(1)(c) in West Bengal Trade Unions Rules, 1998 (c)Where, on scrutiny, more than one application is found to be valid, the Registrar shall issue notice of election in terms of rule 6.