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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(1) in West Bengal Trade Unions Rules, 1998

(1)
(a)The Registrar shall, by an order in Form U, appoint the date for scrutiny of applications received in Form I under rule 3 which shall be the second day after the last date of receipt of the applications in Form I or, if that day is a public holiday, the next succeeding day which is not a public holiday.
(b)Only one representative from each contestant union shall be allowed to remain present at the time of scrutiny.
(c)Where, on scrutiny, more than one application is found to be valid, the Registrar shall issue notice of election in terms of rule 6.