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[Cites 0, Cited by 0] [Section 5(15)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(15)(iii) in The U.P. Ground Water (Engineers and Scientists) Service Rules, 1999

(iii)8 per cent by promotion from amongst substantively appointed Technical Assistants (Mechanical), Junior Engineers (Mechanical) and Computors who possess the requisite qualification for direct recruitment and have completed five years' service, as such, on the first day of the year of recruitment.