Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(15) in The U.P. Ground Water (Engineers and Scientists) Service Rules, 1999

(15)Assistant Engineer (Mechanical). - (i) 67 per cent by direct recruitment through the Commission.
(ii)25 per cent by promotion through the Commission from amongst substantively appointed Technical Assistant (Mechanical), Junior Engineers (Mechanical) and Computors who have completed seven years' service, as such, in the department on the first day of the year of recruitment.
(iii)8 per cent by promotion from amongst substantively appointed Technical Assistants (Mechanical), Junior Engineers (Mechanical) and Computors who possess the requisite qualification for direct recruitment and have completed five years' service, as such, on the first day of the year of recruitment.