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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1)(b) in West Bengal Electrical Licensing Rules, 2017

(b)to authorize Chief Electrical Inspector of the Directorate of Electricity, West Bengal to accomplish the procedures to grant/or renew licences, permits and authorizations of Chartered Electrical Safety Engineers;