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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Telangana - Subsection

Section 46(1)(b) in Telangana State Electrical Licensing Regulations, 2018

(b)Work completion-cum-test report in the Form W.R.II; duly filled in by the Supervisor/ Wireman as the case may be in his own hand and signed by the Supervisor/Wireman as the case may be and the Contractor.