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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992

(2)The following principles and procedures shall normally be observed for making departmental promotions.
(a)No employee shall be promoted to a higher post, unless he posses the necessary qualifications for the higher post.