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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(a) in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992

(a)No employee shall be promoted to a higher post, unless he posses the necessary qualifications for the higher post.