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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(11) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(11)Invigilators. - There shall be one Invigilator for every forty candidates subject to a minimum of two and maximum of five on the basis of above ratio, out of which at least one should be a woman. Every Invigilator shall report himself for duty to the Superintendent at least half an hour before the time scheduled for the commencement of the examination.