Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(ii) in First Statutes of the University of Udaipur

(ii)[ The College of Veterinary and Animal Science, Bikaner and such other Colleges/Schools as may be formed hereafter shall have for the purpose of clause (iv) of Section 24(2) of the Act, two persons elected by the teachers of Colleges/Schools. The College of Agriculture shall also have two teachers similarly elected from each campus. The term of elected members shall be two years from the date of election.] [Deleted and Substituted by Resolution 48 dated 27-10-1964 and duly approved by the Chancellor on 18-11-1964.]