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State of Rajasthan - Section

Section 6 in First Statutes of the University of Udaipur

6. Constitution of the Board of Studies.

(1)The University shall have the following Boards of Studies, namely:-
(i)Board of Studies in Agriculture,
(ii)Board of Studies in Veterinary and Animal Science, and
(iii)Such other Boards of Studies as may become necessary from time to time.
(2)The Head of the Department in a College or School shall be designated as the Chairman of the Department for the purpose of clause (ii) of section 24 (2) of the Act;Explanations:-
(i)Since the College of Agriculture has two Campuses namely, Udaipur and Jobner, the senior of the two Heads shall be designated as Chairman for the above purpose;
(ii)[ The College of Veterinary and Animal Science, Bikaner and such other Colleges/Schools as may be formed hereafter shall have for the purpose of clause (iv) of Section 24(2) of the Act, two persons elected by the teachers of Colleges/Schools. The College of Agriculture shall also have two teachers similarly elected from each campus. The term of elected members shall be two years from the date of election.] [Deleted and Substituted by Resolution 48 dated 27-10-1964 and duly approved by the Chancellor on 18-11-1964.]
Staff Council