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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in First Statutes of the University of Udaipur

(2)The Head of the Department in a College or School shall be designated as the Chairman of the Department for the purpose of clause (ii) of section 24 (2) of the Act;Explanations:-
(i)Since the College of Agriculture has two Campuses namely, Udaipur and Jobner, the senior of the two Heads shall be designated as Chairman for the above purpose;
(ii)[ The College of Veterinary and Animal Science, Bikaner and such other Colleges/Schools as may be formed hereafter shall have for the purpose of clause (iv) of Section 24(2) of the Act, two persons elected by the teachers of Colleges/Schools. The College of Agriculture shall also have two teachers similarly elected from each campus. The term of elected members shall be two years from the date of election.] [Deleted and Substituted by Resolution 48 dated 27-10-1964 and duly approved by the Chancellor on 18-11-1964.]
Staff Council