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Union of India - Section

Section 105 in The Oil Mines Regulations, 2017

105. Lifting appliance and gears.

(1)The manager shall ensure that lifting appliance and gear system intended to be used in the mine is properly maintained and operated for safety of the person.
(2)The competent person authorised to operate the lifting appliance and gear in a mine shall ensure that -
(a)the design, construction and installation of lifting appliance, gear and rope are in accordance with the standard specified by the Chief Inspector of Mines by a general or special order in writing; and
(b)the selection of appliance and gear are suitable for the purpose for which they are intended for use and shall also be load tested for its rated capacity.
(3)The owner, agent and manager of a mine shall ensure that job related training has been imparted to any person before he is engaged to operate the lifting appliances or gears in a mine.