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[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(2)(a) in The Oil Mines Regulations, 2017

(a)the design, construction and installation of lifting appliance, gear and rope are in accordance with the standard specified by the Chief Inspector of Mines by a general or special order in writing; and