(2)The competent person authorised to operate the lifting appliance and gear in a mine shall ensure that -(a)the design, construction and installation of lifting appliance, gear and rope are in accordance with the standard specified by the Chief Inspector of Mines by a general or special order in writing; and(b)the selection of appliance and gear are suitable for the purpose for which they are intended for use and shall also be load tested for its rated capacity.
