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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in Orissa Pani Panchayat Rules, 2003

(1)The General Body shall meet at least twice a year, once before the Khariff and once before the Rabi season. The meetings shall be presided over by the President and in his absence by one of the members of Executive Committee duly elected for this purpose.