Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 10 in Orissa Pani Panchayat Rules, 2003

10. General Body Meeting.

(1)The General Body shall meet at least twice a year, once before the Khariff and once before the Rabi season. The meetings shall be presided over by the President and in his absence by one of the members of Executive Committee duly elected for this purpose.
(2)The General Body may also be called for at any time by the President or by the Executive Committee members through a majority resolution or by members of the organisation through a requisition sighed by not less than ⅓rd of the members with voting rights.
(3)A General Body meeting shall also be held on receipt of a direction to do so from the Government or by the next higher tier of the Farmer's Organisation in respect of matters relating to urgent public importance.