Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 257(9)] [Section 257] [Entire Act] State of Bihar - Subsection Section 257(9)(b) in Bihar Board's Miscellaneous Rules, 1958 (b)An index plan, scale 16 or 32 inches to the miles, showing the site and its surroundings on north, south, east and west.