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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(i) in First Statutes of the University of Udaipur

(i)Since the College of Agriculture has two Campuses namely, Udaipur and Jobner, the senior of the two Heads shall be designated as Chairman for the above purpose;