Section 14 in Rajasthan Police Subordinate Service Rules, 1989
14. Physical Fitness.
(1)A candidate for direct recruitment of the Service, must be in good mental and bodily health and free from any mental or physical defect likely to interfere with the efficient performance of his duties as a member of Service and if selected must produce a certificate to that effect from a Medical Authority notified by the Government for the purpose. The appointing Authority may dispense with production of such certificate in the case of a candidate promoted in the regular line of promotion or who is already serving in connection with the affairs of the State, if he has already been medically examined for the previous appointment and the essential standards of medical examination of the two posts held by him are to be comparable for efficient performance of duties of the new post and his age not reduced his efficiency for the purpose.(2)Except in the case of women candidates, no candidate, who is less than 168 Cms. in height and whose deflated chest measurement is less than 81 Cms. and inflated less than 86 Cms. [with a minimum 5Cms. expansion of chest] [Inserted by Rajasthan Notification No. G.S.R. 61, dated 19.9.2012 (w.e.f 14.8.89).] shall be deemed to be physically fit:Provided that-(i)The minimum height of the candidates belonging to the Hill and the Tribal areas shall not be less than 160 Cms. and their deflated and inflated chest should not be less than 79 & 84 Cms. respectively.(ii)The height and weight of women candidates may not be less than 152 Cms. and 47.5 Kgs. respectively.(iii)Candidates belonging to the Scheduled Castes and Scheduled Tribes whose height and chest measurements are less by 5 Cms. shall be deemed to be physically fit in case requisite number of suitable SC/ST candidates possessing physical fitness standards as laid down in Rule 14 (2) are not available.(iv)[ for requirement to the post of constable, candidate belonging to the Saharia tribe of Shahhad and Kishanganj tehsils of Baran District, shall be deemed to be physically fit if,- [Added by Rajasthan Notification No. G.S.R. 60, dated 6.9.2012 (w.e.f 14.8.89).](a)a male candidate whose minimum height is not less than 160 centimetre and their deflated chest and inflated chest is not less than 74 centimetre and 79 centimetre respectively and expansion is required to be minimum 5 centimetre; and(b)a woman candidate whose minimum height and weight is not less than 145 centimetre and 43 kilogram respectively.]
