Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2)(iv) in Rajasthan Police Subordinate Service Rules, 1989

(iv)[ for requirement to the post of constable, candidate belonging to the Saharia tribe of Shahhad and Kishanganj tehsils of Baran District, shall be deemed to be physically fit if,- [Added by Rajasthan Notification No. G.S.R. 60, dated 6.9.2012 (w.e.f 14.8.89).]