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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in Rajasthan Police Subordinate Service Rules, 1989

(2)Except in the case of women candidates, no candidate, who is less than 168 Cms. in height and whose deflated chest measurement is less than 81 Cms. and inflated less than 86 Cms. [with a minimum 5Cms. expansion of chest] [Inserted by Rajasthan Notification No. G.S.R. 61, dated 19.9.2012 (w.e.f 14.8.89).] shall be deemed to be physically fit:Provided that-
(i)The minimum height of the candidates belonging to the Hill and the Tribal areas shall not be less than 160 Cms. and their deflated and inflated chest should not be less than 79 & 84 Cms. respectively.
(ii)The height and weight of women candidates may not be less than 152 Cms. and 47.5 Kgs. respectively.
(iii)Candidates belonging to the Scheduled Castes and Scheduled Tribes whose height and chest measurements are less by 5 Cms. shall be deemed to be physically fit in case requisite number of suitable SC/ST candidates possessing physical fitness standards as laid down in Rule 14 (2) are not available.
(iv)[ for requirement to the post of constable, candidate belonging to the Saharia tribe of Shahhad and Kishanganj tehsils of Baran District, shall be deemed to be physically fit if,- [Added by Rajasthan Notification No. G.S.R. 60, dated 6.9.2012 (w.e.f 14.8.89).]
(a)a male candidate whose minimum height is not less than 160 centimetre and their deflated chest and inflated chest is not less than 74 centimetre and 79 centimetre respectively and expansion is required to be minimum 5 centimetre; and
(b)a woman candidate whose minimum height and weight is not less than 145 centimetre and 43 kilogram respectively.]