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State of Punjab - Section

Section 7 in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

7. Categorisation of Open Access Customers.

- Subject to the provisions of Regulations 5 and 6, the Open Access customers shall be classified into the following categories :-
(1)Long-term Open Access Customers :An Open Access customer availing Open Access for a period of five years or more shall be the long-term Open Access customer.
(2)Short-term Open Access Customers :An Open Access customer availing Open Access for a period of one years or less shall be the short term Open Access customer :Provided that the short-term customer shall be eligible to obtain fresh reservation after expiry of his term.