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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(2)Short-term Open Access Customers :An Open Access customer availing Open Access for a period of one years or less shall be the short term Open Access customer :Provided that the short-term customer shall be eligible to obtain fresh reservation after expiry of his term.