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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(2) in Bihar Handloom Technical Sub-ordinate Cadre Rule, 2015

(2)On the basis on gradation list prepared in conformity with the conditions determined by General Administrative Department from time to time and after completion of fixed Kalwadhi and all conditions at promotion and on the recommendation of Directorate Level Promotion Committee. Promotion from basic category to higher categories may be given.