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State of Bihar - Section

Section 11 in Bihar Handloom Technical Sub-ordinate Cadre Rule, 2015

11. Promotion.

(1)Herichy of the post and its percentage of promotion in this cadre as is above mentioned in Rule- 6(1) shall be as follows :-
Sl. No. The name of post from which promotion will begiven Percentage (%) of authorised strength ofpromotional post in which promotion will be given Name of Promotional Post
1 2 3 4
1 Skilled Artisan 25 Senior Instructor/ Assistant Supervisor/ ExpertWeaver/Finishing Jobber
2 Senior Instructor/ Assistant Supervisor/ ExpertWeaver 100 Technical Supervisor
3 Technical Supervisor/ Supervisor 100 Promotion in Bihar Industry Service Cadre
(2)On the basis on gradation list prepared in conformity with the conditions determined by General Administrative Department from time to time and after completion of fixed Kalwadhi and all conditions at promotion and on the recommendation of Directorate Level Promotion Committee. Promotion from basic category to higher categories may be given.
(3)The promotional Committee will be constituted by the Department of Industries.