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[Cites 0, Cited by 0] [Section 102(5)] [Section 102] [Entire Act]

State of Assam - Subsection

Section 102(5)(b) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(b)The registered Supervisor shall be competent to carryout the work related to the building permit as given below:-
(i)all plans and related information connected with building permit for residential buildings on plot upto 100sq.m and upto two stories or 7.5 m in height; and
(ii)issuing certificate of supervision for buildings as specified in these rules.