Section 102(5) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014
(5)Supervisor.-(a)The minimum qualifications for a supervisor shall be a Diploma in Civil Engineering or in Architecture with minimum 5 years experience in building designing, construction and supervision.(b)The registered Supervisor shall be competent to carryout the work related to the building permit as given below:-(i)all plans and related information connected with building permit for residential buildings on plot upto 100sq.m and upto two stories or 7.5 m in height; and(ii)issuing certificate of supervision for buildings as specified in these rules.
